The Jawaharlal Nehru University Act, 1966

[Act No. 53 of 1966]

[22nd December, 1966.]

Contents
Title	Jawaharlal Nehru University Act, 1966
Sections	Particulars
1.	Short title and commencement
2.	Definitions
3.	The University
4.	Objects
5.	Powers of the University
6.	Jurisdiction of the University
7.	Powers and jurisdiction in respect of institution or body outside the Union territory of Delhi
8.	Visitor
9.	Officers of the University
10.	Authorities of the University
11.	The Court
12.	The Executive Council
13.	The Academic Council
14.	The Academic Advisory Committee
15.	Statutes
16.	Statutes how made
17.	Ordinances
18.	Regulations
19.	Annual Report
20.	Audit of accounts
21.	Disputes as to constitution of the University authorities and bodies
22.	Constitution of committees
23.	Filling of casual vacancies
24.	Proceedings of the University authorities and bodies not invalidated by vacancies
25.	Removal of difficulties
26.	Transitional provisions
27.	Amendment of Act 8 of 1922
First Schedule	(See section 4)
Second Schedule	The Statutes of The University