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The Jawaharlal Nehru University Act, 1966

27. Amendment of Act 8 of 1922.-

In the Delhi University Act, 1922, in sub-section (2) of section 5, after the words "for the time being in force", the words and figures "but subject to the provisions contained in the Jawaharlal Nehru University Act, 1966" shall be inserted.









  

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