The Jammu and Kashmir Representation of the People (Supplementary) Act, 1968 (3 of 1968)

Ac[t No. 3 of 1968]

[23rd March, 1968.]

Contents:
Title	The Jammu and Kashmir Representation of the People (Supplementary) Act, 1968 (3 of 1968)
Sections:	Particulars:
1.	Short title and commencement
2.	Application of sections 116A, 116B and 116C of the Representation of the People Act, 1951, to orders made by Jammu and Kashmir High Court
3.	Repeal and saving