S.No.
|
Name of the Act
|
Act/Ordinance No.
|
1.
|
The Jammu and Kashmir Aerial Ropeways Act, 2002
|
XII of 2002
|
2.
|
The Jammu and Kashmir Agrarian Reforms Act, 1976
|
XVII of 1976
|
3.
|
Agriculturists' Relief Act, Svt. 1983
|
I of Svt. 1983
|
4.
|
The Jammu and Kashmir Government Aid to Agriculturists and Land Improvement Act, Svt. 1993
|
VII of Svt. 1993
|
5.
|
The Jammu and Kashmir State Aid to Industries Act 1961
|
XXII of 1961
|
6.
|
The Jammu and Kashmir Alienation of Land Act, Svt. 1995
|
V of Svt. 1995
|
7.
|
The Jammu and Kashmir Anatomy Act, 1959
|
XXII of 1959
|
8.
|
The Jammu and Kashmir Ancient Monuments Preservation Act, Svt. 1977
|
V of Svt 1977
|
9.
|
The Jammu and Kashmir Baba Ghulam Shah Badshah University Act, 2002
|
XVI of 2002
|
10.
|
The Jammu and Kashmir Big Landed Estates Abolition Act, Svt. 2007
|
XVII of Svt. 2007
|
11.
|
The Jammu and Kashmir Board of Professional Entrance Examination Act, 2002
|
XXV of 2002
|
12.
|
The Jammu and Kashmir Board of School Education Act, 1975
|
XXVIII of 1975
|
13.
|
The Jammu and Kashmir State Board of Technical Education Act, 2002
|
XXIV of 2002
|
14.
|
The Jammu and Kashmir Brick Kilns (Regulation) Act, 2010
|
XV II of 2010
|
15.
|
Camping and Mooring Sites Act, Svt. 2004
|
XII of Svt. 2004
|
16.
|
The Jammu and Kashmir Chowkidari Act, 1956
|
XXXVII of 1956
|
17.
|
The Jammu and Kashmir Civic Laws (Special Provisions) Act, 2014
|
III of 2014
|
18.
|
The Jammu and Kashmir Civil Courts Act, Svt. 1977
|
XLVI of Svt.1977
|
19.
|
The Jammu and Kashmir Civil Services (Decentralization and Recruitment) Act, 2010
|
XVI of 2010
|
20.
|
The Jammu and Kashmir Civil Services (Special Provisions) Act, 2010
|
XIV of 2010
|
21.
|
The Srinagar and Jammu Cluster Universities Act, 2016.
|
III of 2016
|
22.
|
The Jammu and Kashmir State Commission for Backward Classes Act, 1997
|
XII of 1997
|
23.
|
The Jammu and Kashmir Common Lands (Regulation) Act, 1956
|
XXIV of 1956
|
24.
|
The Jammu and Kashmir Consolidation of Holdings Act, 1962
|
V of 1962
|
25.
|
The Jammu and Kashmir Control of Building Operations Act, 1988
|
XV of 1988
|
26.
|
The Jammu and Kashmir Cooperative Societies Act, 1989.
|
X of 1989
|
27.
|
The Jammu and Kashmir Debtors Relief Act, 1976
|
XV of 1976
|
28.
|
The Jammu and Kashmir Delivery of Books and Newspapers (Public Libraries) Act, 1961
|
XIII of 1961
|
29.
|
The Jammu and Kashmir Deputy Ministers' Salaries and Allowances Act, 1957
|
VI of 1957
|
30.
|
The Jammu and Kashmir Deputy Speaker's and Deputy Chairman's (Emoluments) Act, 1956
|
XXII of 1956
|
31.
|
The Jammu and Kashmir Development Act, 1970
|
XIX of 1970
|
32.
|
The Jammu and Kashmir Egress and Internal Movement (Control) Ordinance, Svt. 2005.
|
V of Svt. 2005
|
33.
|
The Jammu and Kashmir Enemy Agents Ordinance, Svt. 2005.
|
VIII of Svt. 2005
|
34.
|
The Jammu and Kashmir State Emergency Relief Fund Act, 1960
|
XIII of 1960
|
35.
|
The Jammu and Kashmir Excise Act, Samvat 1958
|
--
|
36.
|
The Jammu and Kashmir Extraction of Resin Act, 1988.
|
IX of 1988
|
37.
|
The Jammu and Kashmir State Evacuees (Administration of Property) Act, Samvat 2006 (1949 A.D).
|
VI of Svt. 2006
|
38.
|
The Jammu and Kashmir Ferry Boats Control Act, 1971.
|
XVIII of 1971
|
39.
|
The Jammu and Kashmir State Finance Commission Act, 2006
|
XVIII of 2006
|
40.
|
The Jammu and Kashmir Finance Commission for Panchayats and Municipalities Act, 2011
|
XVI of 2011
|
41.
|
The Jammu and Kashmir Fire Force Act, 1967.
|
XXII of 1967
|
42.
|
The Jammu and Kashmir Fiscal Responsibility and Budget Management Act, 2006.
|
XII of 2006
|
43.
|
The Jammu and Kashmir Fisheries Act, 2018.
|
XVI of 2018
|
44.
|
The Jammu and Kashmir Flood Plain Zones (Regulation and Development) Act, 2005.
|
XVII of 2005
|
45.
|
The Jammu and Kashmir State Forest Corporation Act, 1978.
|
XII of 1978
|
46.
|
The Jammu and Kashmir Forest (Protection) Force Act, 2001.
|
VI of 2001
|
47.
|
The Jammu and Kashmir Fruit Nurseries (Licensing) Act, 1987.
|
XXII of 1987
|
48.
|
The Jammu and Kashmir Gift Goods (Unlawful Possession) Act, 1963.
|
XL of 1963
|
49.
|
The Jammu and Kashmir Golf Development and Management Authority Act, 2013.
|
VIII of 2013
|
50.
|
The Jammu and Kashmir Goods and Services Tax Act, 2017.
|
V of 2017
|
51.
|
The Jammu and Kashmir Government Gazette Act, Svt. 1945.
|
XII of Svt. 1945
|
52.
|
The Jammu and Kashmir Governor's Special Security Force Act, 2018 Governors Act No.
|
XLII of 2018
|
53.
|
The Jammu and Kashmir Habitual Offenders (Control and Reform) Act, 1956.
|
XI of 1956
|
54.
|
The Jammu and Kashmir Handicrafts (Quality Control) Act, 1978.
|
IV of 1978
|
55.
|
The Jammu and Kashmir Heritage Conservation and Preservation Act, 2010.
|
XV of 2010
|
56.
|
The Jammu and Kashmir Highways Act, Svt. 2007.
|
XXVII of Svt. 2007
|
57.
|
The Jammu and Kashmir Home Guards Act, Svt. 2006.
|
III of Svt. 2006
|
58.
|
The Jammu and Kashmir Housing Board Act, 1976.
|
VII of 1976
|
59.
|
The Jammu and Kashmir Industrial Establishments (National and Festival) Holidays Act, 1974.
|
XIII of 1974
|
60.
|
The Jammu and Kashmir Inspector General of Prisons (Change in Designation) Act, 2001.
|
XIII of 2001
|
61.
|
The Jammu and Kashmir Islamic University of Science and Technology Kashmir Act, 2005.
|
XVIII of 2005
|
62.
|
The Jammu and Kashmir Kahcharai Act, Svt. 2011.
|
XVIII of Svt. 2011
|
63.
|
Kashmir and Jammu Universities Act, 1969.
|
XXIV of 1969
|
64.
|
Kashmir Silk Protection Act, 1964.
|
|
65.
|
The Jammu and Kashmir Khadi and Village Industries Board Act, 1965.
|
XVI of 1965
|
66.
|
Ladakh Autonomous Hill Development Council Act, 1997.
|
XXXI of 1997
|
67.
|
Ladakh Budhists Succession to Property Act, Svt. 2000.
|
XVIII of Svt. 2000
|
68.
|
The Jammu and Kashmir Lambardari Act, 1972.
|
X of 1972
|
69.
|
The Jammu and Kashmir Land Grants Act, 1960.
|
XXXVIII of 1960
|
70.
|
The Jammu and Kashmir Land Improvement Schemes Act, 1972.
|
XXIV of 1972
|
71.
|
The Jammu and Kashmir Land Revenue Act, Svt. 1996.
|
XII of Svt. 1996
|
72.
|
The Jammu and Kashmir Legislative Assembly Speaker's Emoluments Act, 1956.
|
IV of 1956
|
73.
|
The Jammu and Kashmir Legislative Council Chairman's (Emoluments) Act, 1962.
|
XXVIII of 1962
|
74.
|
The Jammu and Kashmir State Legislature Members' Pension Act, 1984.
|
II of 1984
|
75
|
The Jammu and Kashmir Legislature (Prevention of Disqualification) Act, 1962.
|
XVI of 1962
|
76.
|
The Jammu and Kashmir State Legislature Proceedings (Protection of Publication) Act, 1960.
|
XXXVII of 1960
|
77.
|
Levy of Tolls Act, Svt.1995.
|
VIII of Svt. 1995
|
78.
|
The Jammu and Kashmir Migrant Immovable Property (Preservation, Protection and Restraint on Distress Sales) Act, 1997.
|
XVI of 1997
|
79.
|
The Jammu and Kashmir Migrants (Stay of Proceedings) Act, 1997.
|
XVII of 1997
|
80.
|
The Jammu and Kashmir Ministers and Ministers of State Salaries Act, 1956.
|
VI of 1956
|
81.
|
The Jammu and Kashmir Ministers and Presiding Officers Medical Facilities Act, 1975.
|
XXII of 1975
|
82.
|
The Jammu and Kashmir Money Lenders and Accredited Loan Providers Act, 2010.
|
XXIII of 2010
|
83.
|
The Jammu and Kashmir Motor Spirit and Diesel Oil (Taxation of Sales) Act, Svt. 2005.
|
V of Svt. 2005
|
84.
|
The Jammu and Kashmir Motor Vehicles Taxation Act, 1957.
|
XXVI of 1957
|
85.
|
The Jammu and Kashmir Mulberry Protection Act, Svt. 2006.
|
X of Svt. 2006
|
86.
|
The Jammu and Kashmir Municipal Act, 2000.
|
XX of 2000
|
87.
|
The Jammu and Kashmir Municipal Corporation Act, 2000.
|
XXI of 2000
|
88.
|
The Jammu and Kashmir Municipal Ombudsman Act, 2010.
|
XX of 2010
|
89.
|
The Jammu and Kashmir Municipalities Public Disclosure Act, 2010.
|
XXIV of 2010
|
90.
|
The Jammu and Kashmir Muslim Marriages Registration Act, 1981.
|
XXII of 1981
|
91.
|
The Jammu and Kashmir Namdha Quality Control Act, Svt. 2010.
|
VI of Svt. 2010
|
92.
|
National Defence Fund Donation of Immovable Property (Exemption from Stamp Duty and Registration) Act, 1963.
|
V of 1963
|
93.
|
The Jammu and Kashmir Natural Calamities Destroyed Areas Improvement Act, Svt. 2011.
|
XXXVIII of Svt. 2011
|
94.
|
The Jammu and Kashmir Non-Biodegradable Material (Management) Handling and Disposal Act, 2007.
|
XII of 2007
|
95.
|
The Jammu and Kashmir Obsolete Laws (Repeal) Act, 2010.
|
XXVII of 2010
|
96.
|
The Jammu and Kashmir Ombudsman for Panchayats Act, 2014.
|
V of 2014
|
97.
|
The Jammu and Kashmir Panchayati Raj Act, 1989.
|
IX of 1989
|
98.
|
The Jammu and Kashmir Paramedical Council Act, 2014.
|
VII of 2014
|
99.
|
The Jammu and Kashmir Passengers Taxation Act, 1963.
|
XII of 1963
|
100.
|
The Jammu and Kashmir Plant Disease and Pests Act, 1973.
|
XIV of 1973
|
101.
|
Plyboard Industries (Acquisition of Shares and of the Industrial Undertakings) Act, 1987.
|
VI of 1987
|
102.
|
Police Act, Svt. 1983.
|
II of Svt. 1983
|
103.
|
The Jammu and Kashmir Preservation of Specified Trees Act, 1969.
|
V of 1969
|
104.
|
The Jammu and Kashmir Prevention of Beggary Act, 1960.
|
XL of 1960
|
105.
|
The Jammu and Kashmir Prevention of Fragmentation of Agricultural Holdings Act, 1960.
|
XXV of 1960
|
106.
|
Prevention of Ribbon Development Act, Svt. 2007.
|
XXVI of Svt. 2007
|
107.
|
Prevention of Rum Rasum Act, Svt. 1997.
|
I of Svt. 1997
|
108.
|
The Jammu and Kashmir Prevention and Suppression of Sabotages Activities Act, 1965.
|
XXII of 1965
|
109.
|
The Jammu and Kashmir Prevention of Unfair Means Examination Act, 1987.
|
XX of 1987
|
110.
|
The Jammu and Kashmir Private Colleges (Regulation and Control) Act, 2002
|
XXII of 2002
|
111.
|
Probate and Administration Act, Svt. 1977.
|
XXIX of Svt. 1977
|
112.
|
The Jammu and Kashmir Professions, Trades, Callings and Employment Tax Act, 2005.
|
IX of 2005
|
113.
|
The Jammu and Kashmir Prohibition on Conversion of Land and Alienation of Orchards Act, 1975.
|
VIII of 1975
|
114.
|
The Jammu and Kashmir Prohibition on Manufacture of Specified Copper Utensils (By Machine) Act, 2006.
|
XIII of 2006
|
115.
|
The Jammu and Kashmir Prohibition of Ragging Act, 2011.
|
VI of 2011
|
116.
|
The Jammu and Kashmir State Prohibition of Smoking (Cinema and Theatre Halls) Act, Svt. 2009.
|
XVIII of Svt. 2009
|
117.
|
The Jammu and Kashmir Prohibition of Smoking and Non-Smokers Health Protection in Public Service Vehicles Act, 1997.
|
XX of 1997
|
118.
|
The Jammu and Kashmir Property Rights to Slum Dwellers Act, 2012.
|
XI of 2012
|
119.
|
The Jammu and Kashmir Property Tax Board Act, 2013.
|
XI of 2013
|
120.
|
The Jammu and Kashmir Protection of Interest of Depositors (in Financial Establishments) Act, 2018.
|
XIII of 2018
|
121.
|
The Jammu and Kashmir Public Men and Public Servants Declaration of Assets and Other Provisions Act, 1983.
|
V of 1983
|
122.
|
The Jammu and Kashmir Public Premises (Eviction of Un-authorised Occupants) Act, 1988.
|
XVII of 1988
|
123.
|
The Jammu and Kashmir Public Safety Act, 1978.
|
VI of 1978
|
124.
|
The Jammu and Kashmir Public Services Guarantee Act, 2011.
|
IX of 2011
|
125.
|
The Jammu and Kashmir Registration of Contractors Act, 1956.
|
XVI of 1956
|
126.
|
The Jammu and Kashmir Registration of Tourist Trade Act, 1978.
|
IX of 1978
|
127.
|
The Jammu and Kashmir Regulation of Accounts Act, Svt. 2001.
|
XIV of Svt. 2001
|
128.
|
The Jammu and Kashmir Reservation Act, 2004.
|
XIV of 2004
|
129.
|
The Jammu and Kashmir Residential and Commercial Tenancy Act, 2012.
|
V of 2012
|
130.
|
The Jammu and Kashmir Restitution of Mortgaged Properties Act, 1976.
|
XIV of 1976
|
131.
|
The Jammu and Kashmir Right of Prior Purchase Act, Svt. 1993.
|
II of Svt. 1993
|
132.
|
The Jammu and Kashmir Road Safety Council Act, 2018.
|
V of 2018
|
133.
|
The Jammu and Kashmir Saffron Act, 2007.
|
V of 2007
|
134.
|
Salaries and Allowances of Members of Jammu and Kashmir State Legislature Act, 1960.
|
XIX of 1960
|
135.
|
Salaries and Allowances of Leader of Opposition in the State Legislature Act, 1985.
|
XVI of 1985
|
136.
|
The Sapphire Act, Svt. 1989.
|
XVI of Svt. 1989
|
137.
|
The Jammu and Kashmir School Education Act, 2002.
|
XXI of 2002
|
138.
|
The Jammu and Kashmir Self-Reliant Cooperatives Act, 1999.
|
X of 1999
|
139.
|
The Jammu and Kashmir State Sheep and Sheep Products Development Board Act, 1979.
|
IX of 1979
|
140.
|
Sher-i-Kashmir University of Agricultural Sciences and Technology Act, 1982.
|
VII of 1982
|
141.
|
Sher-i-Kashmir Institute of Medical Sciences (Grant of Degrees) Act, 1983.
|
XII of 1983
|
142.
|
The Jammu and Kashmir Shri Amarnath Ji Shrine Act, 2000.
|
XVIII of 2000
|
143.
|
The Jammu and Kashmir Shri Mata Sukhrala Devi Ji and Shri Mata Bala Sundari Shrine Act, 2013.
|
III of 2013
|
144.
|
The Jammu and Kashmir Shri Mata Vaishno Devi Shrine Act, 1988.
|
XVI of 1988
|
145.
|
The Jammu and Kashmir Shri Mata Vaishno Devi University Act, 1999.
|
XII of 1999
|
146.
|
The Jammu and Kashmir Shri Shiv Khori Shrine Act, 2008.
|
IV of 2008
|
147.
|
The Jammu and Kashmir Sikh Gurdwaras and Religious Endowments Act, 1973.
|
XV of 1973
|
148.
|
The Jammu and Kashmir Silk (Development and Protection) Act, 1988.
|
XXVIII of 1988
|
149.
|
The Jammu and Kashmir Special Security Group Act, 2000.
|
VI of 2000
|
150.
|
The Jammu and Kashmir Special Tribunal Act, 1988.
|
XIX of 1988
|
151.
|
Stamp Act, Svt. 1977.
|
XL of Svt. 1977
|
152.
|
The Jammu and Kashmir Tenancy Act, Svt. 1980.
|
II of Svt. 1980
|
153.
|
The Jammu and Kashmir Tenancy (Stay of Ejectment Proceedings) Act, 1966.
|
XXXIII of 1966
|
154.
|
The Jammu and Kashmir State Town Planning Act, 1963.
|
XX of 1963
|
155.
|
The Jammu and Kashmir Treasure Trove Act, Svt. 1954.
|
---
|
156.
|
The Jammu and Kashmir Underground Public Utilities (Acquisition of Rights of User in Land) Act, 2014.
|
IV of 2014
|
157.
|
Urban Immovable Property Tax (Repeal and Saving) Act, 2002.
|
XXVIII of 2002
|
158.
|
The University of Ladakh Act, 2018. Governor's Act No.
|
LVI of 2018
|
159.
|
The Jammu and Kashmir Urban Property (Ceiling) Act, 1971.
|
XII of 1971
|
160.
|
Usurious Loans Act, Svt. 1977.
|
XLVII of Svt. 1977
|
161.
|
The Jammu and Kashmir Utilization of Lands Act, Svt. 2010.
|
IX of Svt. 2010
|
162.
|
The Jammu and Kashmir Vaccination Act, 1967.
|
XXI of 1967
|
163.
|
The Jammu and Kashmir Vegetable Seeds Act, Svt. 2009.
|
XII of Svt. 2009
|
164.
|
The Jammu and Kashmir State Vigilance Commission Act, 2011.
|
I of 2011
|
165.
|
The Jammu and Kashmir Water Resources (Regulation and Management) Act, 2010.
|
XXI of 2010
|
166.
|
The Jammu and Kashmir Willow (Prohibition on Export and Movement) Act, 2000.
|
XVI of 2000
|