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Table-3

State Laws Including Governor's Acts Which are Repealed in Union Territory of Jammu and Kashmir; and Union Territory of Ladakh

S.No. Name of the Act Act/Ordinance No.
1. The Jammu and Kashmir Accountability Commission Act, 2002. XXXVIII of 2002
2. The Jammu and Kashmir Advocates Welfare Fund Act, 1997. XXVI of 1997
3. The Jammu and Kashmir Agricultural Income Tax Act, 1962. XXI of 1962
4. The Jammu and Kashmir [State] Agricultural Produce Marketing Regulation Act, 1997. XXXVI of 1997
5. The Jammu and Kashmir Anand Marriage Act, 1954. IX of 2011
6. The Jammu and Kashmir Animal Diseases (Control) Act, 1949. XV of 2006
7. The Jammu and Kashmir Apartment Ownership Act, 1989. I of 1989
8. The Jammu and Kashmir Arbitration and Conciliation Act, 1997. XXXV of 1997
9. The Jammu and Kashmir Arya Samajist Marriages (Validation) Act, 1942. III of Svt. 1999
10. The Jammu and Kashmir Ayurvedic and Unani Practitioners Act, 1959. XXVI of 1959
11. The Jammu and Kashmir Banker's Books Evidence Act, 1920. VI of 1977
12. The Jammu and Kashmir Benami Transactions (Prohibition) Act, 2010. V of 2010
13. The Jammu and Kashmir Boilers Act, Samvat, 1991. IV of Svt.1991
14. The Buddhists Polyandrous Marriages Prohibition Act, 1941. II of 1998
15. The Jammu and Kashmir Cattle Trespass Act, 1920. VII of 1977
16. The Jammu and Kashmir Charitable Endowments Act, 1989. XIV of 1989
17. The Jammu and Kashmir Chit Funds Act, 2016. XI of 2016
18. The Jammu and Kashmir Christian Marriage and Divorce Act, 1957. III of 1957
19. The Jammu and Kashmir Cinematograph Act, 1933. XXIV of 1989
20. The Code of Civil Procedure, Samvat 1977. X of Svt. 1977
21. The Code of Criminal Procedure, Samvat 1989. XXIII of Svt. 1989
22. The Jammu and Kashmir Collection of Statistics Act, 2010. XVIII of 2010
23. The Jammu and Kashmir [State] Commission for Women Act, 1999. V of 1999
24. The Jammu and Kashmir Commission of Inquiry Act, 1962. XXXII of 1962
25. The Jammu and Kashmir Consumer Protection Act, 1987. XIVI of 1987
26. The Jammu and Kashmir Contempt of Courts Act, 1997. XXV of 1997
27. The Jammu and Kashmir Contingency Fund Act, 1957. XXIV of 1957
28. The Jammu and Kashmir Contract Act, Samvat 1977. IX of Svt.1977
29. The Jammu and Kashmir Court Fees Act, Samvat 1977. VII of Svt. 1977
30. The Jammu and Kashmir Court of Wards Act, Samvat 1977. LII of Svt. 1977
31. The Jammu and Kashmir Criminal Law Amendment Act, Svt 1993. I of Svt. 1993
32. The Jammu and Kashmir Criminal Law Amendment Act, 1958. III of 1958
33. The Jammu and Kashmir Criminal Law Amendment Act, 1983. X of 1983
34. The Jammu and Kashmir Customs Act, Svt 1958. VIII of Svt.1958
35. The Jammu and Kashmir Dehi Adalats Act, 2013. XV of 2013
36. The Jammu and Kashmir Destruction of Records Act, 1920. XII of 1977
37. The Jammu and Kashmir Displaced Persons (Permanent Settlement) Act, 1971. X of 1971
38. The Jammu and Kashmir Dissolution of Muslim Marriages Act, 1942. X of Svt.1999
39. The Jammu and Kashmir Dowry Restraint Act, 1960. XXXVI of 1960
40. The Jammu and Kashmir Easements Act, 1920. XIV of Svt.1977
41. The Jammu and Kashmir Electricity Act, 2010. XIII of 2010
42. The Jammu and Kashmir Electricity (Duty) Act, 1963. XI of 1963
43. The Jammu and Kashmir Employees Provident Funds (And) Miscellaneous Provisions Act, 1961. XV of 1961
44. The Jammu and Kashmir Employment of Manual Scavengers and Construction of Dry Latrines (Prohibition) Act, 2010. XIX of 2010
45. The Jammu and Kashmir Energy Conservation Act, 2011. XIV of 2011
46. The Jammu and Kashmir Epidemic Diseases Act, 1920. XVI of 1977
47. The (State) Evacuees (Administration of Property) (Validation of Orders, Proceedings and Acts) Act, 1958. IV of 1958
48. The Jammu and Kashmir Evidence Act, Samvat 1977 (1920 A.D). XIII of Svt.1977
49. The Jammu and Kashmir Fatal Accidents Act, Samvat 1977. XVII of Svt.1977
50. The Jammu and Kashmir Forest Act, Samvat 1987. II of Svt.1987
51. The Jammu and Kashmir Forest (Conservation) Act, 1997. XXX of 1997
52. The Jammu and Kashmir Forest (Sale of Timber) Act, Samvat 1987. III of Svt.1987
53. The Jammu and Kashmir General Clauses Act, Samvat 1977. XX of Svt. 1977
54. The Jammu and Kashmir Good Conduct Prisoners (Temporary Release) Act, 1978. VII of 1978
55. The Government Servants (Held in Detention) Act, 1956. XV of 1956
56. The Jammu and Kashmir Grant of Permit for Resettlement in (or Permanent Return to) the State Act, 1982. X of 1982
57. The Jammu and Kashmir Guardians and Wards Act, Samvat 1977. XIX of Svt.1977
58. The Jammu and Kashmir Hindu Adoptions and Maintenance Act, 1960. II of 1960
59. The Jammu and Kashmir Hindu Disposition of Property Act, Samvat 1997. XVI of Svt. 1997
60. The Jammu and Kashmir Hindu Inheritance (Removal of Disabilities) Act, XVIII of Svt. 1997 Samvat 1997.
61. The Jammu and Kashmir Hindu Marriage Act, 1980. IV of 1980
62 . The Jammu and Kashmir Hindu Marriage (Validation of Proceedings) Act, 1963. XVI of 1963
63. The Jammu and Kashmir Hindu Minority and Guardianship Act, 1957. VII of 1957
64. The Jammu and Kashmir Hindu Succession Act, 1956. XXXVIII of 1956
65. The Jammu and Kashmir Hindu Widows Remarriage and Property Act, Samvat 1989. XXIX of Svt. 1989
66. The Jammu and Kashmir Homeopathic Practitioner Act, 2003. VIII of 2003
67. The Jammu and Kashmir Identification of Prisoners Act, Samvat 1994. IV of Svt. 1994
68. The Jammu and Kashmir Infant Marriages Prevention Act, Samvat 1985. I of Svt. 1985
69. The Instruments (Control of Noises) Act, 1959. VII of 1959
70. The Judicial Officers Protection Act, 1971.
71. The Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Act, 2013. VII of 2013
72. The Jammu and Kashmir Juvenile Smoking Act, Samvat 1986. II of Svt. 1986
73. The Land Acquisition Act, Samvat 1990. X of Svt. 1990
74. The Legal Practitioners (Fees) Act, Samvat 1988. VII of Svt. 1988
75. The Jammu and Kashmir Legal Representatives Suits Act, Samvat 1977. XXII of Svt. 1977
76. The Jammu and Kashmir Legal Services Authorities Act, 1997. XXXIII of 1997
77. The Jammu and Kashmir Limitation Act, Samvat 1995. IX of Svt. 1995
78. The Jammu and Kashmir Livestock Improvement Act, Samvat 1996. XXIII of Svt.1996
79. The Jammu and Kashmir Local Authorities Loans Act, Samvat 1997. VI of Svt. 1997
80. The Jammu and Kashmir Lunacy Act, Samvat 1977. XXV of Svt. 1997
81. The Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Act, 2014. XVI of 2014
82. The Jammu and Kashmir Majority Act, Samvat 1977. XXVI of Svt. 1977
83. The Jammu and Kashmir Medical Registration Act, Samvat 1998. IV of Svt. 1998
84. The Jammu and Kashmir Medical Termination of Pregnancy Act, 1974. XXIII of 1974
85. The Jammu and Kashmir Muslim Dower Act, Samvat 1977. XLIV of Svt. 1977
86. The Jammu and Kashmir Muslim Personal Law (Shariat) Application Act, 2007. IV of 2007
87. The Jammu and Kashmir Muslim Specified Wakafs and Specified Wakaf Properties (Management and Regulation) Act, 2004. VIII of 2004
88. The Jammu and Kashmir Nationalization of Forest Working Act, 1987. VII of 1987
89. The (State) Newspapers (Incitements to Offences) Act, Svt 1971. VIV of Svt. 1971
90. The Jammu and Kashmir Nursing Council Act, 2012. IV of 2012
91. The Jammu and Kashmir Nursing Homes and Clinical Establishments (Registration and Licensing) Act, 1963. XXXIX of 1963
92. The Official Secrets Act, Samvat 1977. XLIII of Svt.1977
93. The Opium Smoking Act, Samvat 2011. XXXII of Svt. 2011
94. The Essential Services (Maintenance) Ordinance, Samvat 2001. IX of Svt. 2001
95. The Hoarding and Profiteering Prevention Ordinance, Samvat 2000. XIX of Svt. 2000
96. The Police Enhanced Penalties Ordinance, Samvat 2005. III of Svt. 2005
97. The Prevention of Corruption Ordinance, 2001. IV of Svt. 2001
98. The Jammu and Kashmir Public Servants Transfer of Immovable Property (Restriction) Ordinance, 2004. XXX of Svt. 2004
99. The Jammu and Kashmir Partition Act, Samvat 1977. XXX of Svt. 1977
100. The Jammu and Kashmir Partnership Act, Samvat 1996. V of Svt. 1996
101. The Jammu and Kashmir Permanent Residents Certificate (Procedure) Act, 1963. XIII of 1963
102. The Jammu and Kashmir Pharmacy Act, Samvat 2011. LIII of Svt. 2011
103. The Jammu and Kashmir Poisons Act, Samvat 1977. XXXIV of Svt.1977
104. The Jammu and Kashmir Preconception and Prenatal Sex Selection (Prohibition and Regulation) Act, 2002. XXXI of 2002
105. The (State) Press and Publications Act, Svt 1989. I of Svt. 1989
106. The Jammu and Kashmir Prevention of Black Marketing and Maintenance of Supplies of Essential Commodities Act, 1988. XXV of 1988
107. The Jammu and Kashmir Prevention of Corruption Act, Samvat 2006. XIII of Svt. 2006
108. The Jammu and Kashmir Prevention of Cruelty to Animals Act, Samvat 1990. XIII of Svt. 1990
109. The Jammu and Kashmir Prevention of Defacement of Property Act, 1985. XIX of 1985
110. The Jammu and Kashmir Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988. XXIII of 1988
111. The Jammu and Kashmir Prevention of Insult to State Honour Act, 1979. X of 1979
112. The Jammu and Kashmir Prisoners Act, Svt 1977. XXXIII of Svt. 1977
113. The Jammu and Kashmir Prisons Act, Svt 1977. XXXI of Svt. 1977
114. The Jammu and Kashmir Private Security Agencies (Regulation) Act, 2015. IX of 2015
115. The Jammu and Kashmir Prize Competition Act, 1956. XII of 1956
116. The Jammu and Kashmir Probation of Offenders Act, 1966. XXXVII of 1966
117. The Jammu and Kashmir Protection of Human Rights Act, 1997. XV of 1997
118. The Jammu and Kashmir Protection of Women from Domestic Violence Act, 2010. XI of 2010
119. The Jammu and Kashmir Provident Funds Act, Svt 1998. XXII of Svt. 1998
120. The Jammu and Kashmir Public Gambling Act, Svt 1977. XVIII of Svt. 1977
121. The Jammu and Kashmir Public Property (Prevention of Damage) Act, 1985. XX of 1985
122. The Jammu and Kashmir Public Servants (Inquiries) Act, Svt 1977. XXVIII of Svt. 1977
123. The (State) Ranbir Penal Code, Samvat 1989. XII of Svt. 1989
124. The Jammu and Kashmir Registration Act, Svt. 1977. XXXV of Svt. 1977
125. The Jammu and Kashmir Registration (Amendment and Validation of Transfers of property) Act, 1955. VI of 1955
126. The Registration of Deeds (Validating) Act, Samvat 2008. VI of Svt. 2008
127. The Registration of Deeds (Validation) Act, 1956. XXI of 1956
128. The Registration of Deeds (Validating) Act, 1968. XXXIII of 1968
129. The Registration of Deeds (Validation) Act, 1976. I of 1976
130. The Registration of Deeds (Validation) Act, 1985. IX of 1985
131. The Jammu and Kashmir Religious Endowments Act, Svt 1977. L of Svt.1977
132. The Jammu and Kashmir Representation of the People Act, 1957. IV of 1957
133. The Jammu and Kashmir Requisitioning and Acquisition of Immovable Property Act, 1968. XXXV of 1968
134. The Jammu and Kashmir Right to Information Act, 2009. VIII of 2009
135. The Jammu and Kashmir Sale of Goods Act, Svt 1996. II of 1996
136. The Separation of Judicial and Executive Functions Act, 1966. XL of 1966
137. The Jammu and Kashmir Small Causes Court Act, Svt 1968.
138. The Societies Registration Act, Svt 1998. VI of Svt. 1998
139. The Jammu and Kashmir Specific Relief Act, Svt 1977. XXXVIII of Svt. 1977
140. The Jammu and Kashmir Standards of Weights and Measures (Enforcement) Act, 1997. XXXVII of 1997
141. The Jammu and Kashmir Succession Certificate Act, Svt 1977. XXXIX of Svt.1977
142. The Succession (Property Protection) Act, Svt 1977. XXXVI of Svt.1977
143. The Jammu and Kashmir Suits Valuation Act, Svt 1977. XXXVII of Svt.1977
144. The Jammu and Kashmir Suppression of Indecent Advertisements Act, Svt 2003. IX of Svt. 2003
145. The Jammu and Kashmir Transfer of Property Act, Svt 1977. XLII of Svt. 1977
146. The Jammu and Kashmir Transplantation of Human Organs Act, 1997. III of 1997
147. The Jammu and Kashmir Trusts Act, Svt 1977. XLI of Svt. 1977
148. The Jammu and Kashmir Venereal Diseases Act, Svt 2000. XXI of Svt. 2000
149. The Veterinary Council Act, 2001. XXI of 2001
150. The Jammu and Kashmir [State] Village and Town Patrol Act, 1959. XXIV of 1959
151. The Jammu and Kashmir Village Sanitation Act, Svt. 1990. V of Svt. 1990
152. The Jammu and Kashmir Wakafs Act, 2001. III of 2001
153. The Jammu and Kashmir Wildlife (Protection) Act, 1978. VIII of 1978

S.No. Name of the Governor's Act Governor'sAct No.
1. The Jammu and Kashmir State Trust for Welfare of Persons with Autism Cerebral Palsy, Mental Retardation and Multiple Disabilities Act, 2018. VI of 2018
2. The Jammu and Kashmir Drugs and Magic Remedies (Objectionable Advertisements) Act, 2018. VIII of 2018
3. The Jammu and Kashmir Single Window (Industrial Investment and Business Facilitation) Act, 2018. X of 2018
4. The Jammu and Kashmir Commercial Courts Act, 2018. XIII of 2018
5. The Jammu and Kashmir Family Courts Act, 2018. XXIV of 2018
6. The Jammu and Kashmir Aadhar (Targeted Delivery of Financial and other Subsidies, Benefits and Services) Act, 2018. XXXIV of 2018
7. The Jammu and Kashmir Protection of Children From Sexual Violence Act, 2018. II of 2018
8. The Jammu and Kashmir Rights of Persons with Disabilities Act, 2018. XL of 2018
9. The Jammu and Kashmir Prohibition of Benami Property Transactions Act, 2018. XLIII of 2018
10. The Jammu and Kashmir State Commission for Protection of Women and Child Rights Act, 2018. XLVI of 2018
11. The Jammu and Kashmir Real Estate (Regulation and Development) Act, 2018. LIII of 2018








  

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