S.No.
|
Name of the Act
|
Act/Ordinance No.
|
1.
|
The Jammu and Kashmir Accountability Commission Act, 2002.
|
XXXVIII of 2002
|
2.
|
The Jammu and Kashmir Advocates Welfare Fund Act, 1997.
|
XXVI of 1997
|
3.
|
The Jammu and Kashmir Agricultural Income Tax Act, 1962.
|
XXI of 1962
|
4.
|
The Jammu and Kashmir [State] Agricultural Produce Marketing Regulation Act, 1997.
|
XXXVI of 1997
|
5.
|
The Jammu and Kashmir Anand Marriage Act, 1954.
|
IX of 2011
|
6.
|
The Jammu and Kashmir Animal Diseases (Control) Act, 1949.
|
XV of 2006
|
7.
|
The Jammu and Kashmir Apartment Ownership Act, 1989.
|
I of 1989
|
8.
|
The Jammu and Kashmir Arbitration and Conciliation Act, 1997.
|
XXXV of 1997
|
9.
|
The Jammu and Kashmir Arya Samajist Marriages (Validation) Act, 1942.
|
III of Svt. 1999
|
10.
|
The Jammu and Kashmir Ayurvedic and Unani Practitioners Act, 1959.
|
XXVI of 1959
|
11.
|
The Jammu and Kashmir Banker's Books Evidence Act, 1920.
|
VI of 1977
|
12.
|
The Jammu and Kashmir Benami Transactions (Prohibition) Act, 2010.
|
V of 2010
|
13.
|
The Jammu and Kashmir Boilers Act, Samvat, 1991.
|
IV of Svt.1991
|
14.
|
The Buddhists Polyandrous Marriages Prohibition Act, 1941.
|
II of 1998
|
15.
|
The Jammu and Kashmir Cattle Trespass Act, 1920.
|
VII of 1977
|
16.
|
The Jammu and Kashmir Charitable Endowments Act, 1989.
|
XIV of 1989
|
17.
|
The Jammu and Kashmir Chit Funds Act, 2016.
|
XI of 2016
|
18.
|
The Jammu and Kashmir Christian Marriage and Divorce Act, 1957.
|
III of 1957
|
19.
|
The Jammu and Kashmir Cinematograph Act, 1933.
|
XXIV of 1989
|
20.
|
The Code of Civil Procedure, Samvat 1977.
|
X of Svt. 1977
|
21.
|
The Code of Criminal Procedure, Samvat 1989.
|
XXIII of Svt. 1989
|
22.
|
The Jammu and Kashmir Collection of Statistics Act, 2010.
|
XVIII of 2010
|
23.
|
The Jammu and Kashmir [State] Commission for Women Act, 1999.
|
V of 1999
|
24.
|
The Jammu and Kashmir Commission of Inquiry Act, 1962.
|
XXXII of 1962
|
25.
|
The Jammu and Kashmir Consumer Protection Act, 1987.
|
XIVI of 1987
|
26.
|
The Jammu and Kashmir Contempt of Courts Act, 1997.
|
XXV of 1997
|
27.
|
The Jammu and Kashmir Contingency Fund Act, 1957.
|
XXIV of 1957
|
28.
|
The Jammu and Kashmir Contract Act, Samvat 1977.
|
IX of Svt.1977
|
29.
|
The Jammu and Kashmir Court Fees Act, Samvat 1977.
|
VII of Svt. 1977
|
30.
|
The Jammu and Kashmir Court of Wards Act, Samvat 1977.
|
LII of Svt. 1977
|
31.
|
The Jammu and Kashmir Criminal Law Amendment Act, Svt 1993.
|
I of Svt. 1993
|
32.
|
The Jammu and Kashmir Criminal Law Amendment Act, 1958.
|
III of 1958
|
33.
|
The Jammu and Kashmir Criminal Law Amendment Act, 1983.
|
X of 1983
|
34.
|
The Jammu and Kashmir Customs Act, Svt 1958.
|
VIII of Svt.1958
|
35.
|
The Jammu and Kashmir Dehi Adalats Act, 2013.
|
XV of 2013
|
36.
|
The Jammu and Kashmir Destruction of Records Act, 1920.
|
XII of 1977
|
37.
|
The Jammu and Kashmir Displaced Persons (Permanent Settlement) Act, 1971.
|
X of 1971
|
38.
|
The Jammu and Kashmir Dissolution of Muslim Marriages Act, 1942.
|
X of Svt.1999
|
39.
|
The Jammu and Kashmir Dowry Restraint Act, 1960.
|
XXXVI of 1960
|
40.
|
The Jammu and Kashmir Easements Act, 1920.
|
XIV of Svt.1977
|
41.
|
The Jammu and Kashmir Electricity Act, 2010.
|
XIII of 2010
|
42.
|
The Jammu and Kashmir Electricity (Duty) Act, 1963.
|
XI of 1963
|
43.
|
The Jammu and Kashmir Employees Provident Funds (And) Miscellaneous Provisions Act, 1961.
|
XV of 1961
|
44.
|
The Jammu and Kashmir Employment of Manual Scavengers and Construction of Dry Latrines (Prohibition) Act, 2010.
|
XIX of 2010
|
45.
|
The Jammu and Kashmir Energy Conservation Act, 2011.
|
XIV of 2011
|
46.
|
The Jammu and Kashmir Epidemic Diseases Act, 1920.
|
XVI of 1977
|
47.
|
The (State) Evacuees (Administration of Property) (Validation of Orders, Proceedings and Acts) Act, 1958.
|
IV of 1958
|
48.
|
The Jammu and Kashmir Evidence Act, Samvat 1977 (1920 A.D).
|
XIII of Svt.1977
|
49.
|
The Jammu and Kashmir Fatal Accidents Act, Samvat 1977.
|
XVII of Svt.1977
|
50.
|
The Jammu and Kashmir Forest Act, Samvat 1987.
|
II of Svt.1987
|
51.
|
The Jammu and Kashmir Forest (Conservation) Act, 1997.
|
XXX of 1997
|
52.
|
The Jammu and Kashmir Forest (Sale of Timber) Act, Samvat 1987.
|
III of Svt.1987
|
53.
|
The Jammu and Kashmir General Clauses Act, Samvat 1977.
|
XX of Svt. 1977
|
54.
|
The Jammu and Kashmir Good Conduct Prisoners (Temporary Release) Act, 1978.
|
VII of 1978
|
55.
|
The Government Servants (Held in Detention) Act, 1956.
|
XV of 1956
|
56.
|
The Jammu and Kashmir Grant of Permit for Resettlement in (or Permanent Return to) the State Act, 1982.
|
X of 1982
|
57.
|
The Jammu and Kashmir Guardians and Wards Act, Samvat 1977.
|
XIX of Svt.1977
|
58.
|
The Jammu and Kashmir Hindu Adoptions and Maintenance Act, 1960.
|
II of 1960
|
59.
|
The Jammu and Kashmir Hindu Disposition of Property Act, Samvat 1997.
|
XVI of Svt. 1997
|
60.
|
The Jammu and Kashmir Hindu Inheritance (Removal of Disabilities) Act,
|
XVIII of Svt. 1997 Samvat 1997.
|
61.
|
The Jammu and Kashmir Hindu Marriage Act, 1980.
|
IV of 1980
|
62 .
|
The Jammu and Kashmir Hindu Marriage (Validation of Proceedings) Act, 1963.
|
XVI of 1963
|
63.
|
The Jammu and Kashmir Hindu Minority and Guardianship Act, 1957.
|
VII of 1957
|
64.
|
The Jammu and Kashmir Hindu Succession Act, 1956.
|
XXXVIII of 1956
|
65.
|
The Jammu and Kashmir Hindu Widows Remarriage and Property Act, Samvat 1989.
|
XXIX of Svt. 1989
|
66.
|
The Jammu and Kashmir Homeopathic Practitioner Act, 2003.
|
VIII of 2003
|
67.
|
The Jammu and Kashmir Identification of Prisoners Act, Samvat 1994.
|
IV of Svt. 1994
|
68.
|
The Jammu and Kashmir Infant Marriages Prevention Act, Samvat 1985.
|
I of Svt. 1985
|
69.
|
The Instruments (Control of Noises) Act, 1959.
|
VII of 1959
|
70.
|
The Judicial Officers Protection Act, 1971.
|
|
71.
|
The Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Act, 2013.
|
VII of 2013
|
72.
|
The Jammu and Kashmir Juvenile Smoking Act, Samvat 1986.
|
II of Svt. 1986
|
73.
|
The Land Acquisition Act, Samvat 1990.
|
X of Svt. 1990
|
74.
|
The Legal Practitioners (Fees) Act, Samvat 1988.
|
VII of Svt. 1988
|
75.
|
The Jammu and Kashmir Legal Representatives Suits Act, Samvat 1977.
|
XXII of Svt. 1977
|
76.
|
The Jammu and Kashmir Legal Services Authorities Act, 1997.
|
XXXIII of 1997
|
77.
|
The Jammu and Kashmir Limitation Act, Samvat 1995.
|
IX of Svt. 1995
|
78.
|
The Jammu and Kashmir Livestock Improvement Act, Samvat 1996.
|
XXIII of Svt.1996
|
79.
|
The Jammu and Kashmir Local Authorities Loans Act, Samvat 1997.
|
VI of Svt. 1997
|
80.
|
The Jammu and Kashmir Lunacy Act, Samvat 1977.
|
XXV of Svt. 1997
|
81.
|
The Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Act, 2014.
|
XVI of 2014
|
82.
|
The Jammu and Kashmir Majority Act, Samvat 1977.
|
XXVI of Svt. 1977
|
83.
|
The Jammu and Kashmir Medical Registration Act, Samvat 1998.
|
IV of Svt. 1998
|
84.
|
The Jammu and Kashmir Medical Termination of Pregnancy Act, 1974.
|
XXIII of 1974
|
85.
|
The Jammu and Kashmir Muslim Dower Act, Samvat 1977.
|
XLIV of Svt. 1977
|
86.
|
The Jammu and Kashmir Muslim Personal Law (Shariat) Application Act, 2007.
|
IV of 2007
|
87.
|
The Jammu and Kashmir Muslim Specified Wakafs and Specified Wakaf Properties (Management and Regulation) Act, 2004.
|
VIII of 2004
|
88.
|
The Jammu and Kashmir Nationalization of Forest Working Act, 1987.
|
VII of 1987
|
89.
|
The (State) Newspapers (Incitements to Offences) Act, Svt 1971.
|
VIV of Svt. 1971
|
90.
|
The Jammu and Kashmir Nursing Council Act, 2012.
|
IV of 2012
|
91.
|
The Jammu and Kashmir Nursing Homes and Clinical Establishments (Registration and Licensing) Act, 1963.
|
XXXIX of 1963
|
92.
|
The Official Secrets Act, Samvat 1977.
|
XLIII of Svt.1977
|
93.
|
The Opium Smoking Act, Samvat 2011.
|
XXXII of Svt. 2011
|
94.
|
The Essential Services (Maintenance) Ordinance, Samvat 2001.
|
IX of Svt. 2001
|
95.
|
The Hoarding and Profiteering Prevention Ordinance, Samvat 2000.
|
XIX of Svt. 2000
|
96.
|
The Police Enhanced Penalties Ordinance, Samvat 2005.
|
III of Svt. 2005
|
97.
|
The Prevention of Corruption Ordinance, 2001.
|
IV of Svt. 2001
|
98.
|
The Jammu and Kashmir Public Servants Transfer of Immovable Property (Restriction) Ordinance, 2004.
|
XXX of Svt. 2004
|
99.
|
The Jammu and Kashmir Partition Act, Samvat 1977.
|
XXX of Svt. 1977
|
100.
|
The Jammu and Kashmir Partnership Act, Samvat 1996.
|
V of Svt. 1996
|
101.
|
The Jammu and Kashmir Permanent Residents Certificate (Procedure) Act, 1963.
|
XIII of 1963
|
102.
|
The Jammu and Kashmir Pharmacy Act, Samvat 2011.
|
LIII of Svt. 2011
|
103.
|
The Jammu and Kashmir Poisons Act, Samvat 1977.
|
XXXIV of Svt.1977
|
104.
|
The Jammu and Kashmir Preconception and Prenatal Sex Selection (Prohibition and Regulation) Act, 2002.
|
XXXI of 2002
|
105.
|
The (State) Press and Publications Act, Svt 1989.
|
I of Svt. 1989
|
106.
|
The Jammu and Kashmir Prevention of Black Marketing and Maintenance of Supplies of Essential Commodities Act, 1988.
|
XXV of 1988
|
107.
|
The Jammu and Kashmir Prevention of Corruption Act, Samvat 2006.
|
XIII of Svt. 2006
|
108.
|
The Jammu and Kashmir Prevention of Cruelty to Animals Act, Samvat 1990.
|
XIII of Svt. 1990
|
109.
|
The Jammu and Kashmir Prevention of Defacement of Property Act, 1985.
|
XIX of 1985
|
110.
|
The Jammu and Kashmir Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988.
|
XXIII of 1988
|
111.
|
The Jammu and Kashmir Prevention of Insult to State Honour Act, 1979.
|
X of 1979
|
112.
|
The Jammu and Kashmir Prisoners Act, Svt 1977.
|
XXXIII of Svt. 1977
|
113.
|
The Jammu and Kashmir Prisons Act, Svt 1977.
|
XXXI of Svt. 1977
|
114.
|
The Jammu and Kashmir Private Security Agencies (Regulation) Act, 2015.
|
IX of 2015
|
115.
|
The Jammu and Kashmir Prize Competition Act, 1956.
|
XII of 1956
|
116.
|
The Jammu and Kashmir Probation of Offenders Act, 1966.
|
XXXVII of 1966
|
117.
|
The Jammu and Kashmir Protection of Human Rights Act, 1997.
|
XV of 1997
|
118.
|
The Jammu and Kashmir Protection of Women from Domestic Violence Act, 2010.
|
XI of 2010
|
119.
|
The Jammu and Kashmir Provident Funds Act, Svt 1998.
|
XXII of Svt. 1998
|
120.
|
The Jammu and Kashmir Public Gambling Act, Svt 1977.
|
XVIII of Svt. 1977
|
121.
|
The Jammu and Kashmir Public Property (Prevention of Damage) Act, 1985.
|
XX of 1985
|
122.
|
The Jammu and Kashmir Public Servants (Inquiries) Act, Svt 1977.
|
XXVIII of Svt. 1977
|
123.
|
The (State) Ranbir Penal Code, Samvat 1989.
|
XII of Svt. 1989
|
124.
|
The Jammu and Kashmir Registration Act, Svt. 1977.
|
XXXV of Svt. 1977
|
125.
|
The Jammu and Kashmir Registration (Amendment and Validation of Transfers of property) Act, 1955.
|
VI of 1955
|
126.
|
The Registration of Deeds (Validating) Act, Samvat 2008.
|
VI of Svt. 2008
|
127.
|
The Registration of Deeds (Validation) Act, 1956.
|
XXI of 1956
|
128.
|
The Registration of Deeds (Validating) Act, 1968.
|
XXXIII of 1968
|
129.
|
The Registration of Deeds (Validation) Act, 1976.
|
I of 1976
|
130.
|
The Registration of Deeds (Validation) Act, 1985.
|
IX of 1985
|
131.
|
The Jammu and Kashmir Religious Endowments Act, Svt 1977.
|
L of Svt.1977
|
132.
|
The Jammu and Kashmir Representation of the People Act, 1957.
|
IV of 1957
|
133.
|
The Jammu and Kashmir Requisitioning and Acquisition of Immovable Property Act, 1968.
|
XXXV of 1968
|
134.
|
The Jammu and Kashmir Right to Information Act, 2009.
|
VIII of 2009
|
135.
|
The Jammu and Kashmir Sale of Goods Act, Svt 1996.
|
II of 1996
|
136.
|
The Separation of Judicial and Executive Functions Act, 1966.
|
XL of 1966
|
137.
|
The Jammu and Kashmir Small Causes Court Act, Svt 1968.
|
|
138.
|
The Societies Registration Act, Svt 1998.
|
VI of Svt. 1998
|
139.
|
The Jammu and Kashmir Specific Relief Act, Svt 1977.
|
XXXVIII of Svt. 1977
|
140.
|
The Jammu and Kashmir Standards of Weights and Measures (Enforcement) Act, 1997.
|
XXXVII of 1997
|
141.
|
The Jammu and Kashmir Succession Certificate Act, Svt 1977.
|
XXXIX of Svt.1977
|
142.
|
The Succession (Property Protection) Act, Svt 1977.
|
XXXVI of Svt.1977
|
143.
|
The Jammu and Kashmir Suits Valuation Act, Svt 1977.
|
XXXVII of Svt.1977
|
144.
|
The Jammu and Kashmir Suppression of Indecent Advertisements Act, Svt 2003.
|
IX of Svt. 2003
|
145.
|
The Jammu and Kashmir Transfer of Property Act, Svt 1977.
|
XLII of Svt. 1977
|
146.
|
The Jammu and Kashmir Transplantation of Human Organs Act, 1997.
|
III of 1997
|
147.
|
The Jammu and Kashmir Trusts Act, Svt 1977.
|
XLI of Svt. 1977
|
148.
|
The Jammu and Kashmir Venereal Diseases Act, Svt 2000.
|
XXI of Svt. 2000
|
149.
|
The Veterinary Council Act, 2001.
|
XXI of 2001
|
150.
|
The Jammu and Kashmir [State] Village and Town Patrol Act, 1959.
|
XXIV of 1959
|
151.
|
The Jammu and Kashmir Village Sanitation Act, Svt. 1990.
|
V of Svt. 1990
|
152.
|
The Jammu and Kashmir Wakafs Act, 2001.
|
III of 2001
|
153.
|
The Jammu and Kashmir Wildlife (Protection) Act, 1978.
|
VIII of 1978
|