The Jammu and Kashmir (Extension of Laws) Act, 1956

[Act No. 62 of 1956]

[25th September, 1956.]

Contents
Title	Jammu and Kashmir (Extension of Laws) Act, 1956
Sections	Particulars
1.	Short title and commencement
2.	Extension and amendment of certain laws
3.	Construction of references to laws not in force in Jammu and Kashmir
4.	Construction of references to authorities where new authorities have been constituted
5.	Repeals and savings
6.	Power to remove difficulties
The Schedule	The Opium Act, 1857