The Inter-Services Organisations (Command, Control and Discipline) Act, 2023

[Act No. 58 of 1994]

[30th September, 1994.]

Contents
	Inter-Services Organisations (Command, Control and Discipline) Act, 2023
Sections	Particulars
Chapter I	Preliminary
1.	Short title and commencement
2.	Application of Act
3.	Definitions
Chapter II	Special Provision for Certain Forces
4.	Special provision for certain forces under Central Government
Chapter III	Constitution of Inter-Services Organisation and its Officers
5.	Constitution of Inter-services Organisation or Joint Services Command
6.	Existing Inter-services Organisations and Commander-in-Chief or Officer-in-Command to continue
7.	Powers of Commander-in-Chief or Officer-in-Command
8.	Commanding Officer
9.	Superintendence of Central Government
10.	Power to declare persons to be on active service
Chapter IV	Miscellaneous
11.	Power to make rules
12.	Overriding effect of this Act
13.	Protection of action taken in good faith
14.	Power to remove difficulties
15.	Laying of rules before Parliament