Interest Act, 1978

Contents
Sections	Particulars
1	Short title, extent and commencement
2	Definitions
3	Power of court to allow Interest
4	Interest payable under certain enactments
5	Selection 34 of the Code of Civil Procedure, 1908 to apply
6	Repeal and saving

[31st March, 1978]

An Act to consolidate and amend the law relating to the allowance of interest in certain cases.

BE it enacted by Parliament in the Twenty-ninth year of the Republic of India as follows;-