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The Eighth Schedule-

Principles of Compensation-Omitted by the Insurance Laws (Amendment) Act, 2015 (5 of 2015), s. 102 (w.e.f. 26-12-2014).

1. The Sixth Schedule renumbered as Seventh Schedule thereof by Act 47 of 1950, s. 65 (w.e.f. 1-9-1950).









  

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