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65. [Definition of "provident society".]

Omitted s. 85, ibid. (w.e.f. 26-12-2014).

1. Ins. by Act 42 of 2002, s. 13 (w.e.f. 23-9-2002).

2. Subs. by Act 5 of 2015, s. 84, for section 64VC (26-12-2014).









  

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