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123. [Repeals.]-Rep. by s. 2 and the First Schedule ibid, (w.e.f. 17-9-1957). 1. Subs. by Act 35 of 1957, s. 5, for section 118 (w.e.f. 1-9-1957). 2. Subs. by Act 41 of 1999, s. 30 and the First Schedule, for "Controller" (w.e.f. 19-4-2000). 3. Subs. by Act 13 of 1941, s. 67, for section 119 (w.e.f. 8-4-1941).    |
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