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The Insolvency and Bankruptcy Code (Amendment) Act, 2017
[Act No. 12 of 2018]
[18th January, 2018.]
Contents:
Title
The Insolvency and Bankruptcy Code (Amendment) Act, 2017
Sections:
Particulars:
1.
Short title and commencement
2.
Amendment of section 2
3.
Amendment of section 5
4.
Amendment of section 25
5.
Amendment of section 29A
6.
Amendment of section 30
7.
Amendment of section 35
8.
Amendment of section 235A
9.
Amendment of section 240
10.
Repeal and savings
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