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7. Educational and other materials relating to feeding of infants to contain certain particulars.- (1) 2[Every educational or other material including advertisements or material relating to promotion of infant milk substitutes, feeding bottles and infant foods], whether audio or visual, dealing with pre-natal or post-natal care or with the feeding of an infant and intended to reach pregnant women or mothers of infants shall include clear information relating to- (a) the benefits and superiority of breast-feeding; (b) the preparation for, and the continuance of, breast-feeding; (c) the harmful effects on breast-feeding due to the partial adoption of bottle feeding; (d) the difficulties in reverting to breast-feeding of infants after a period of feeding by infant milk substitute; (e) the financial and social implications in making use of infant milk substitutes and feeding bottles; (f) the health hazards of improper use of infant milk substitutes and feeding bottles; 3[(fa) the date of printing and publication of such material and the name of the printer and publisher;] (g) such other matters as may be prescribed. (2) No material referred to in sub-section (1) shall be utilised to promote the use or sale of infant milk substitutes or 4[feeding bottles or infant foods].    |
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