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4. Prohibition of incentives for use or sale of infant milk substitutes or 4[feeding bottles or infant foods].- No person shall- (a) supply or distribute samples of infant milk substitutes or 4[feeding bottles or infant foods] or gifts of utensils or other articles; or (b) contact any pregnant woman or the mother of an infant; or (c) offer inducement of any other kind, for the purpose of promoting the use or sale of infant milk substitutes or 4[feeding bottles or infant foods].    |
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