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Industrial Employment (Standing Orders) Act, 1946 FORM I [Section 3] Dated ___19 To The Certifying Officer [Vide Notification No. LR 11(98) dated 25-7-1953 ] (Area/place) Sir, Under the provisions of section 3 of the Industrial Employment (Standing Orders)Act, 1946. I enclose five copies of the draft Standing Orders proposed by me for adoption in_________ (Name) _________________ (place) __________________ (Postal Address) ______________ an industrial establishment owned/controlled by me, with the request that these orders may be certified under the term of the Act. I also enclose a statement giving the particulars prescribed in rule 5 of the Industrial Employment (Standing Orders) Central Rules, 1946. I am, etc. (Signature) Employer/Manager    |
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