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Industries (Development and Regulation) Act, 1951 8. Dissolution of Development Councils (1) The Central Government may if it is satisfied that a Development Council should cease to continue in being, by notified order, dissolve that Development Council. (2) On the dissolution of a Development Council under sub-section (1), the assets of the Development Council, after its liabilities, if any, are met there from, shall vest in the Central Government for the purposes of this Act.    |
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