The Schedule I
[Enactments repealed.]
1.Subs. by the A.O. 1937, for "L. G.
2.The words "subject to the control of the G. G. in C. omitted, ibid.
3.The words "and the L.G. with the previous sanction of the G.G. in C. , omitted, ibid.,
4.The words "or the L G. with the previous sanction of the G.G. in C. , omitted, ibid.
5.The words "or in the local Official Gazette omitted, ibid.
6.Ins. by Act 20 of 1983, s. 2 and the Schedule (w. e. f. 15-3-1984).