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[Schedule.] Rep. by the Devolution Act, 1920 (38 of 1920), s. 2 and the First Schedule. 1. The words "of troops and military stores and equipages on their march or" rep. by Act 2 of 1901, s. 8 and the Schedule. 2. The words "of the Zillah" rep. by Act 12 of 1876, s. 1 and the Schedule, Part. I. 3. The words "but the net proceeds thereof shall be applied wholly to the construction, repair and maintenance of roads and bridges within the presidency in which they are levied" omitted by the A.O. 1937.    |
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