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The Indian Tolls Act, 1864

[Act No. 15 of 1864]

[24th March, 1864.]

Contents:
Title The Indian Tolls Act, 1864
Sections: Particulars:
1. [Omitted.]
2. Collectors of tolls may compound for tolls leviable under Act 8 of 1851 or this Act
3. Power to extend Act
4. [Repealed.]
Schedule I Schedule


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