The Indian Railway Board Act, 1905

[Act No. 4 of 1905]

[22nd March, 1905.]

Contents:
Title	The Indian Railway Board Act, 1905
Sections:	Particulars:
1.	Short title and construction
2.	Investment of Railway Board with powers under Indian Railways Act, 1890
3.	Mode of signifying communications from the Railway Board
4.	[Repealed.]