Indian Post Office Act, 1898
THE FIRST SCHEDULE
(See section 7)
INLAND POSTAGE RATES
Letters |
For a weight not exceeding twenty grams |
Rs. 3.00 |
For every twenty grams, or fraction thereof,
exceeding twenty grams |
Rs. 3.00 |
Letter- cards |
For a letter-card |
Rs. 1.50 |
Post cards (not being post cards containing printedcommunication or competition post cards) |
Single |
25 paise |
Reply |
50 paise |
[Post cards containing printed communication (not beingcompetition post cards)] |
For a post card |
Rs. 1.50 |
Explanation.- A post card shall be
deemed to contain a printed communication, if any matter (except the name and
address of, and other particulars relating to, the sender and the place and
date of dispatch) is recorded by printing or by cyclostyling or by any other
mechanical process, not being typewriting, on any part of the post card except
the right hand half of the address-side thereof.
Competition post cards |
For a post card |
Rs. 3.00 |
Explanation.- A post card shall be
deemed to be a competition post card if it is used in response to any
competition organized on or through television, radio, newspaper, magazine or
any other media
Book pattern and sample packets |
For the first fifty grams or fraction
thereof |
Re. 1.00 |
For every additional fifty grams, or
fraction thereof, in excess of fifty grams |
Rs. 2.00 |
Registered newspapers |
For a weight not exceeding fifty grams |
15 paise |
For a weight exceeding fifty grams but not
exceeding one hundred grams |
25 paise |
For every additional one hundred grams, or
fraction thereof, exceeding one hundred grams |
10 paise |
In the case of more than one copy of the
same issue of a registered newspaper being carried in the same packet- |
|
For a weight not exceeding one hundred grams |
25 paise |
For every additional one hundred grams, or
fraction thereof, exceeding one hundred grams |
10 paise |
Provided that such packet shall
not be delivered at any addressee's residence but shall be given to a
recognized agent at the Post Office.
Parcels |
For a weight not exceeding five hundred
grams |
Rs. 10.00 |
For every five hundred grams, or fraction
thereof, exceeding five hundred grams |
Rs. 10.00] |