Indian Penal Code, 1860
125. Waging
war against any Asiatic Power in alliance with the Government of India
Whoever wages war
against the Government of any Asiatic Power in alliance or at peace with the 53[Government
of India] or attempts to wage such war, or abets the waging of such war, shall
be punished with 51[imprisonment for life], to which fine may be
added, or with imprisonment of either description for a term which may extend
to seven years, to which fine may be added, or with fine.