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The Indian Naval Armament Act, 1923 [5th March 1923.] AN ACT to give effect 1 *** to the Treaty for the Limitation of Naval Armament. WHEREAS it is expedient to give effect 1 *** to the 2 [Treaty for the Limitation of Naval Armament and for the Exchange of Information concerning Naval Construction signed in London on behalf of His Majesty on the twenty-fifth day of March, 1936]; It is hereby enacted as follows:    |
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