The Schedule.
Rep. by the Indian Naval Armament (Amendment) Act, 1937 (2 of 1937), s. 6.
1. See now the Code of Criminal Procedure, 1973 (2 of 1974).
2. See now ss. 99 and 100 of the Code of Criminal Procedure, 1973 (2 of 1974).
3. Subs. by the A. O. 1937, for "L.G.".