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5. [Vacation of office by existing Trustees.] omitted by the Indian Museum (Amendment) Act, 1960 (45 of 1960), s. 5. 1. Subs. by Act 45 of 1960, s. 4, ibid., for "any office specified in section 2, clause (a)". 2. Rep. by this Act, s. 17. 3. Subs. by the A. O. 1950, for "the Provinces". 4. Subs. by Act 20 of 1983, s. 2 and the Schedule, for "make bye-laws" (w.e.f. 15-3-1984). 5. Ins. by Act 45 of 1960, s. 6.    |
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