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Indian Medicine Central Council Act, 1970 12. Officers and other employees of Central Council The Central Council shall- (a) appoint a Registrar who shall act as Secretary and who may also, if deemed expedient, act as Treasurer; (b) employ such other persons as it deems necessary to carry out the purposes of this Act; (c) require and take from the Registrar, or from any other employee, such security for the due performance of his duties as the Central Council deems necessary; and (d) with the previous sanction of the Central Government, fix the remuneration and allowances to be paid to the President, Vice-President and members of the Central Council and to the Members of the committees thereof and determine the conditions of service of the employees of the Central Council.    |
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