Indian Medicine Central Council Act, 1970
1. Short title, extent and commencement
(l) This Act may be called the Indian Medicine
Central Council Act, 1970.
(2) It extends to the whole of India .
(3) It shall come into force in a State on such
date1 as the Central Government may, by notification in the Official Gazette,
appoint in this behalf for such State, and different dates may be appointed for
different States and for different provisions of this Act.