Indian Evidence Act, 1872

74. Public documents

The following documents are public documents :-

(1) documents forming the acts, or records of the acts –

(i) of the sovereign authority,

(ii) of official bodies and tribunals, and

(iii) of public officers, legislative, judicial and executive, ⁴⁸[of any part of India or of the Commonwealth ] or of a foreign country;

(2) Public records kept ⁴⁹[ in any State ] of private documents.

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