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The Indian Criminal Law Amendment Act, 1908
Contents
Sections
Particulars
Title
The Indian Criminal Law Amendment Act, 1908
1.
Short title, extent and commencement
Part I
Special Procedure
2-14
[Repealed.]
Part II
Unlawful Associations
15.
Definitions
16.
Power to declare association unlawfull
17.
Penalties
17A.
Power to notify and take possession of places used for the purposes of an unlawful association
17B.
Movable property found in a notified place
17C.
Trespass upon notified places
17D.
The relinquishment of property
17E.
Power to forfeit funds of an unlawful association
17F.
Jurisdiction barred
18.
Continuance of association
The Schedule
[Repealed.]
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