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The Indian Council of World Affairs Act, 2001

13. Objects of Council.-

The objects of the Council shall be-

a.   to promote the study of Indian and international affairs so as to develop a body of informed opinion on international matters;

b.   to promote India's relations with other countries through study, research, discussion, lectures, exchange of ideas and information with other organisations within and outside India engaged in similar activities;

c.   to serve as a clearing house of information and knowledge regarding world affairs;

d.   to publish books, periodicals, journals, reviews, papers, pamphlets and other literature on subjects covered under clauses (a) and (b);

e.   to establish contacts with organisations promoting objects mentioned in this section;

f.   to arrange conferences and seminars to discuss and study the Indian policy towards international affairs; and

g.   to undertake such other activities for the promotion of ideas and attainment of the above-mentioned objects.









  

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