The Indian Bills of Lading Act, 1856

[Act No. 9 of 1856]

[11th April, 1856.]

Contents
Title	The Indian Bills of Lading Act, 1856
Sections	Particulars
1.	Rights under bills of lading to vest in consignee or endorsee
2.	Not to affect right of stoppage in transit or claims for freight
3.	Bill of lading in hands of consignee, etc., conclusive evidence of the shipment as against master, etc