Indian Aircraft Act, 1934
Act No.22 OF 1934
[ASON 1955]
An Act to make better provision for the control of the manufacture, possession, use, operation, sale, import and export of aircraft.
[19th August, 1934.]
WHEREAS it is expedient to make better provision for the control the manufacture, possession, use, operation, sale, import and export aircraft;
It is hereby enacted as follows:-