 |
|
|
|
|
|
|
||||||
|
 |
 |
|
|
||||||||
|
|
|||||||||||
 |
 |
|
||||||||||
 |
|
|||||||||||
|
||||||||||||
Indian Aircraft Act, 1934 3. Power of Central Government to exempt certain aircraft:-- The Central Government may, by notification in the Official Gazette, exempt from {Subs. by s.3 of Act 37 of 1939, for the words "the provisions of this Act and of the rules made thereunder , or from any of such provisions".}    |
||||||||||||
|
||||||||||||
|
||||||||||||
 |
|
|||||||||||
 |
|
 |
|
|||||||||
Back