The Indecent Representation of Women (Prohibition) Act, 1986

[Act No. 60 of 1986]

[23rd December, 1986.]

Contents
Sections	Particulars
Title	Indecent Representation of Women (Prohibition) Act, 1986
1.	Short title, extent and commencement
2.	Definitions
3.	Prohibition of advertisements containing indecent representation of women
4.	Prohibition of publication or sending by post of books, pamphlets, etc., containing indecent representation of women
5.	Powers to enter and search
6.	Penalty
7.	Offences by companies
8.	Offences to be cognizable and bailable
9.	Protection of action taken in good faith
10.	Power to make rules