 |
|
|
|
|
|
|
||||||||||||||
|
 |
 |
|
|
||||||||||||||||
|
|
|||||||||||||||||||
 |
 |
|
||||||||||||||||||
 |
|
|||||||||||||||||||
|
||||||||||||||||||||
The Income-Tax Act, 1961 1[The Thirteenth Schedule 2[[See sections 80-IB(4) and 80-IC(2)]] List of Articles or Things Part a for The State of Sikkim
1. Ins. by Act 32 of 2003, s. 99 (w.e.f. 1-4-2004). 2. Subs. by Act 23 of 2004, s. 64, for "[See section 80-IC(2)]" (w.e.f. 1-4-2005).    |
||||||||||||||||||||
|
||||||||||||||||||||
|
||||||||||||||||||||
 |
|
|||||||||||||||||||
 |
|
 |
|
|||||||||||||||||
Back