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The Income-Tax Act, 1961 Chapter XVI Special Provisions Applicable to Firms 2[A.-Assessment of firms 182. [Assessment of registered firms.]-Omitted by the Finance Act, 1992, (18 of 1992), s. 65 (w.e.f. 1-4-1993). 183. [Assessment of unregistered firms.]-Omitted by the Finance Act, 1992, (18 of 1992), s. 65 (w.e.f. 1-4-1993).] 2. Restored by Act 3 of 1989, s. 95 (w.e.f. 1-4-1989). Earlier sub-heading "A.-Assessment of firms" and sections 182 and 183 omitted by Act 4 of 1988, s. 67 (w.e.f. 1-4-1989).    |
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