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Immoral Traffic (Prevention) Act, 1956

1. Short title, extent and commencement

(1) This Act may be called 3[the Immoral Traffic (Prevention)] Act, 1956.

(2)It extends to the whole of India.

(3) This section shall come into force at once; and the remaining provisions of this Act Shall come into force on such date4 as the Central Government may, by notification in the Official Gazette, appoint.









  

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