AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
  
  
    

The Indian Institutes of Information Technology (Amendment) Act, 2017

[Act No. 25 of 2017]

[17th August, 2017.]
Contents  
Title The Indian Institutes of Information Technology (Amendment) Act, 2017
Sections Particulars
1. Short title and commencement
2. Amendment of section 24
3. Amendment of section 32
4. Amendment of Schedules


Bare Acts Back




  

Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement