Homoeopathy Central Council Act, 1973
Foot Notes
1. Substituted for words "make
regulations" by the Delegated Legislation Provisions (Amendment) Act,
1983, w.e.f. 15th. March, 1984.
2. Sub-section (2) inserted by Act No. 20 of
1983, w.e.f. 15th. March, 1984.
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