 |
|
|
|
|
|
|
|||||||||||
|
 |
 |
|
|
|||||||||||||
|
|
||||||||||||||||
 |
 |
|
|||||||||||||||
 |
|
||||||||||||||||
|
|||||||||||||||||
Hindu Marriages (Validation of Proceedings) Act, 1960
An Act to validate certain proceedings under the Hindu Marriage Act, 1955. BE it enacted by Parliament in the Eleventh Year of the Republic of India as follows:-  |
|||||||||||||||||
|
|||||||||||||||||
|
|||||||||||||||||
 |
|
||||||||||||||||
 |
|
 |
|
||||||||||||||
|
|
|
|
|
|
|
|||||||||||
|
|
|
|
|
|
|||||||||||||
|
|
|
||||||||||||||||
|
|
|
|||||||||||||||
|
|
||||||||||||||||
|
|
|||||||||||||||||
Hindu Marriages (Validation of Proceedings) Act, 1960
An Act to validate certain proceedings under the Hindu Marriage Act, 1955. BE it enacted by Parliament in the Eleventh Year of the Republic of India as follows:- |
|||||||||||||||||
|
|||||||||||||||||
|
|||||||||||||||||
|
|
||||||||||||||||
|
|
|
|
||||||||||||||
