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Hindu Marriage Act, 1955 30.Repeals.- The Hindu Marriage Disabilities Removal Act, 1946 (28 of 1946), the Hindu Marriages Validity Act, 1949 (21 of 1949), the Bombay Prevention of Hindu Bigamous marriages Act, 1946 (Bom.25 of 1946), the Bombay Hindu Divorce Act, 1947 (Bom.22 of 1947), the madras Hindu (Bigamy Prevention and Divorce) Act, 1949 (Mad.6 of 1949), the Saurashtra Prevention of Hindu Bigamous Marriages Act, 1950 (Souras.5 of 1950) and the Saurashtra Hindu Divorce Act, 1952 (Sauras.30 of 1952) are hereby repealed.    |
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