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The Hindu Gains of Learning Act, 1930
[Act No. 30 of 1930]
[25th July, 1930.]
Contents
Title
The Hindu Gains of Learning Act, 1930
Sections
Particulars
1
Short title and extent
2
Definition
3
Gains of learning not to be held, not to be separate property of acquirer merely for certain reasons
4
Savings
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