Hindu Disposition of Property Act, 1916

Preamble

(15 OF 1916)

(28^th September, 1916 )

An Act to remove certain existing disabilities in respect of the power of disposition of property by Hindus for the benefit of persons not in existence at the date of such disposition.

WHEREAS it is expedient to remove certain existing disabilities in respect of the power of disposition of property by Hindus for the benefit to persons not in existence at the date of such disposition.

It is hereby enacted as follows-

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