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The Hindi Sahitya Sammelan Act, 1962
[Act No. 13 of 1962]
[30th March, 1962.]
Contents
Sections
Chaptericulars
Title
The Hindi Sahitya Sammelan Act, 1962
1.
Short title and commencement
2.
Declaration of the Hindi Sahitya Sammelan as an institution of national importance
3.
Definitions
4.
Incorporation
5.
Effect of incorporation of Sammelan
6.
Functions of Sammelan
7.
Governing Body
8.
First Governing Body and its duties
9.
Term of office and procedure of first Governing Body and allowances payable to members thereof
10.
First Governing Body to take over management of properties of Sammelan
11.
Determination of first members
12.
Rules to be made by the first Governing Body
13.
Elections to Governing Body
14.
Dissolution of first Governing Body
15.
Fund of the Sammelan
16.
Accounts and audit
17.
Power to make rule
18.
Acts and proceedings not to be invalidated by vacancies, etc
19.
Power to remove difficulties
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