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The High Court at Patna (Establishment of a Permanent Bench at Ranchi) Act, 1976

[Act No. 57 of 1976]

[8th April, 1976.]

Contents
Sections Particulars
Title The High Court at Patna (Establishment of a Permanent Bench at Ranchi) Act, 1976
1. Short title
2. Establishment of a permanent bench of High Court at Patna at Ranchi


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