Amendment of Chapter XXXI of the Code of Civil Procedure | Guardians and Wards Act, 1890 | Bare Acts | Law Library | AdvocateKhoj

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Guardians and Wards Act,1890

53. Amendment of Chapter XXXI of the Code of Civil Procedure

[Repealed by the Code of Civil Procedure, 1908 (5 of 1908), s. 156 and Sch. V ]

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