The Governors (Emoluments, Allowances and Privileges) Amendment Act, 2014

[Act No. 8 of 2014]

[4th March, 2014.]

Contents:
Title	The Governors (Emoluments, Allowances and Privileges) Amendment Act, 2014
Sections:	Particulars:
1.	Short title and commencement
2.	Amendment of section 2
3.	Insertion of new section 12A
4.	Amendment of section 13

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