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The Government Savings Banks Act, 1873
[Act No. 5 of 1873]
[28th January, 1873.]
Contents:
Title
The Government Savings Banks Act, 1873
Sections:
Particulars:
1.
Short title.
2.
Act not to apply to deposits in Anchal Savings Bank.
3.
Interpretation-clause.
Deposits Belonging to the Estates of Deceased
4.
Nomination by depositor.
4A.
Payment on death of depositor.
5.
Payment to be discharge.
6.
Security for due administration.
7.
Power to administer oath..
8.
Deposit when excluded in computing court fees.
9.
Act not to apply to deposits belonging to estates of European soldiers or deserters.
Deposits belonging to minors
10.
Payment of deposits to minor or guardian.
11.
Legalisation of like payments heretofore made.
Deposits belonging to lunatics
12.
Payment of deposits belonging to lunatics.
Deposits made by married women
13.
Payment of married women's deposits.
Miscellaneous
14.
Protection of action taken in good faith.
15.
Power to make rules.
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