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The Government Savings Promotion Act, 1873

9[7A. Power to call for information.-

The Central Government through any designated authority, may call for such information, documents and evidence as it may deem necessary, in relation to any account, for carrying out the purposes of this Act.]

9. Ins. by Act 13 of 2018, s. 124 (w.e.f. 1-4-2018).









  

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