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The Gold Bonds (Immunities and Exemptions) Act, 1993
[Act No. 25 of 1993]
[2nd April, 1993.]
Contents
Sections
Particulars
Title
The Gold Bonds (Immunities and Exemptions) Act
1.
Short title and commencement
2.
Definitions
3.
Gold Bonds Scheme
4.
Immunities
5.
Gold Bonds not to be taken into account in certain cases
6.
Repeal and savings
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